NIVARTI GOVIND INGALE Vs. REVANAGOUDA BHIMANAGOUDA PATIL
LAWS(SC)-1996-11-123
SUPREME COURT OF INDIA (FROM: KARNATAKA)
Decided on
November 18,1996
Nivarti Govind Ingale
Appellant
VERSUS
Revanagouda Bhimanagouda Patil
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Substitution and impleadment allowed.
(3.) Leave granted.;
(2.) Substitution and impleadment allowed.
(3.) Leave granted.;
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