CHATTAR SINGH Vs. STATE OF RAJASTHAN
LAWS(SC)-1996-9-207
SUPREME COURT OF INDIA (FROM: RAJASTHAN)
Decided on September 24,1996
CHATTAR SINGH
Appellant
VERSUS
STATE OF RAJASTHAN
Respondents
JUDGEMENT
- (1.) Mr. B. D. Sharma, learned counsel for Public service Commission takes notice.
(2.) We have heard learned counsel for the parties.
(3.) Leave granted;
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