UNION OF INDIA Vs. PUNNILAL

LAWS(SC)-1996-10-6

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on October 11,1996

UNION OF INDIA Appellant

VERSUS

SHRI PUNNILAL Respondents

- (1.) Delay condoned
(2.) Leave granted
(3.) We have heard learned counsel on both sides;