GUJARAT INDUSTRIAL DEVELOPMENT CORPN Vs. NAROTTAMBHAI MORARBHAI

LAWS(SC)-1996-8-19

SUPREME COURT OF INDIA (FROM: GUJARAT)

Decided on August 23,1996

GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION Appellant

VERSUS

NAROTTAMBHAI MORARBHAI Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel on both sides.;