- (1.) Leave granted.
(2.) We have heard the learned counsel on both sides.
(3.) The only question for consideration is whether the appellant is entitled to seniority from 21/9/1983 when after passing the All India Clerk Grade IIExamination he was posted as Clerk Grade II at Television Station, Kohima or from 26/3/1987 when he was transferred to and posted at the Television Station, Trivandrum;