ASST SUPERINTENDENT OF POST OFFICES Vs. P K SANKAR NARAYANA PANICKER

LAWS(SC)-1996-10-80

SUPREME COURT OF INDIA

Decided on October 04,1996

ASSISTANCE SUPERINTENDENT OF POST OFFICES Appellant

VERSUS

P.K.SANKAR NARAYANA PANICKER Respondents

- (1.) The service is complete.
(2.) No one appears for the respondent.
(3.) Special leave granted.;