ABDUL MAJEED SAHIB Vs. DISTRICT COLLECTOR

LAWS(SC)-1996-11-72

SUPREME COURT OF INDIA (FROM: KERALA)

Decided on November 01,1996

ABDUL MAJEED SAHIB Appellant

VERSUS

DISTRICT COLLECTOR Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.;