INCOME TAX OFFICER Vs. BAFNA TEXTILES

LAWS(SC)-1986-11-22

SUPREME COURT OF INDIA

Decided on November 17,1986

INCOME TAX OFFICER Appellant

VERSUS

BAFNA TEXTILES Respondents

- (1.) In view of the law laid down by this court in C.A. No. 1666 of 1974 , these appeals are dismissed. There is no order as to costs.;