CONCIENTIOUS GROUP Vs. UNION OF INDIA AND OTHERS
LAWS(SC)-1986-12-103
SUPREME COURT OF INDIA
Decided on December 03,1986

Concientious Group Appellant
VERSUS
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

- (1.) The Criminal Miscellaneous Petition is adjourned to 12th December, 1986.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.