COLLECTOR OF CENTRAL EXCISE Vs. FINE MARBLE AND MINERALS PRIVATE LIMITED

LAWS(SC)-1986-2-17

SUPREME COURT OF INDIA

Decided on February 12,1986

COLLECTOR OF CENTRAL EXCISE Appellant

VERSUS

FINE MARBLE AND MINERALS PRIVATE LIMITED Respondents

- (1.) The Civilis dismissed with no order as to costs. Signed order is placed on the file.;