L.M. THAPER AND ANOTHER Vs. DIRECTOR OF ENFORCEMENT
LAWS(SC)-1986-9-100
SUPREME COURT OF INDIA
Decided on September 09,1986
L.M. Thaper And Another
Appellant
VERSUS
DIRECTOR OF ENFORCEMENT
Respondents
JUDGEMENT
- (1.) Special leave petition is dismissed with the liberty to the petitioners to approach the sessions judge.;
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