M.L. SONDHI ETC. ETC. Vs. THE STATE OF TAMIL NADU AND ANOTHER

LAWS(SC)-1986-9-94

SUPREME COURT OF INDIA

Decided on September 25,1986

M.L. Sondhi Etc. Etc. Appellant

VERSUS

THE STATE OF TAMIL NADU AND ANOTHER Respondents

- (1.) Notice to Attorney General. There is no hurry about posting the case.;