MAYONGBAM RADHAMOHAN SINGH Vs. CHIEF COMMISSIONER ADMINISTRATOR MANIPUR
LAWS(SC)-1976-11-44
SUPREME COURT OF INDIA
Decided on November 01,1976

MAYONGBAM RADHAMOHAN SINGH Appellant
VERSUS
CHIEF COMMISSIONER (ADMINISTRATOR),MANIPUR Respondents

JUDGEMENT

- (1.) This appeal is by certificate from the judgment dated 26 October 1968 of the Judicial Commissioner for Manipur.
(2.) The appellant by a writ petition challenged the order of respondent No. 1 by which the appellant was compulsorily retired.
(3.) The Judicial Commissioner dismissed the writ petition of the appellant.;


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