- (1.) This appeal arises out of the judgment dated 3 December, 1973 of the High Court of Orissa.
(2.) The appellant filed a writ petition for quashing the order of the High Court dated 8 December, 1972 reducing the appellant in rank and for quashing orders dated 3 December, 1973 passed by the High Court dismissing the appellant from service.
(3.) The High Court dismissed the petition of the appellant.;