NATIONAL BUILDING CONSTRUCTION CORPORATION LTD & ORS. Vs. KHOSMENDIR SINGH GAHUNIA & ORS.
LAWS(SC)-2016-9-3
SUPREME COURT OF INDIA (FROM: DELHI)
Decided on September 02,2016

National Building Construction Corporation Ltd And Ors. Appellant
VERSUS
Khosmendir Singh Gahunia And Ors. Respondents

JUDGEMENT

D.Y.CHANDRACHUD, J - (1.) Leave granted.
(2.) These Appeals by the National Building Construction Corporation, a public sector enterprise, arise from a judgment and order of the Delhi High Court dated 7 April 2016.
(3.) Under the Master Plan of 2021, Delhi Development Authority issued a Zonal Development Plan for Zone (Division) -D on 27 July 1993, under which Kidwai Nagar East was earmarked as a colony for re -development. Spread over an area of 86 acres, the colony comprised of 2331 housing units meant for employees of the Central Government. Apart from residential units, the colony had three schools and two local shopping markets. Within its precincts, there is a protected monument, called Darya Khan's Tomb on an area of about 2 acres.;


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