ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAUSCH & LOMB EYECARE (INDIA) PVT. LTD

LAWS(SC)-2016-11-138

SUPREME COURT OF INDIA

Decided on November 21,2016

ADDITIONAL COMMISSIONER OF INCOME TAX Appellant

VERSUS

Bausch And Lomb Eyecare (India) Pvt. Ltd Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.132 of 2016.;