ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES. & ORS
LAWS(SC)-2016-1-160
SUPREME COURT OF INDIA
Decided on
January 08,2016
ANIMAL WELFARE BOARD OF INDIA
Appellant
VERSUS
People For Elimination Of Stray Troubles. And Ors
Respondents
JUDGEMENT
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(1.) A perusal of the motion Bench order dated 18.11.2015 reveals, that the matter was ordered to be posted on 09.03.2016. It seems, that the Registry has pre-maturely listed the matter for hearing.
(2.) Post for hearing on 09.03.2016.
(3.) It also seems, that the matter was extensively heard by a Bench presided over by Hon'ble Mr. Justice Dipak Misra.;
(2.) Post for hearing on 09.03.2016.
(3.) It also seems, that the matter was extensively heard by a Bench presided over by Hon'ble Mr. Justice Dipak Misra.;
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