ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
LAWS(SC)-2016-10-112
SUPREME COURT OF INDIA
Decided on October 20,2016

Anupam Tripathi Appellant
VERSUS
Union of India And Ors Respondents

JUDGEMENT

- (1.) IA No. 4 of 2015 and IAs Nos. 9 and 10 of 2016 in WP(C) No. 599 of 2015 The Committee that was appointed by this Court has submitted another interim report.
(2.) Let a copy of the report be supplied to learned counsel for the parties and Mr. Gaurav Agarwal, learned counsel shall supply a copy of the same to Mr. Dushyant Dave, learned Amicus Curiae.
(3.) Let the matter be listed on 17.11.2016. As agreed to by learned counsel for the parties, the matter shall be taken up at 2.00 p.m.;


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