MYSORE MINERALS LTD. Vs. FAKEERAPPA

LAWS(SC)-2016-10-98

SUPREME COURT OF INDIA

Decided on October 24,2016

MYSORE MINERALS LTD. Appellant

VERSUS

Fakeerappa Respondents

KURIAN,J. - (1.) Permission to file special leave petition is granted.
(2.) Delay condoned.
(3.) Leave granted.;