UNION OF INDIA Vs. ISHDAN SEIKH ALIAS ISHDAN SK

LAWS(SC)-2016-8-137

SUPREME COURT OF INDIA

Decided on August 17,2016

UNION OF INDIA Appellant

VERSUS

Ishdan Seikh Alias Ishdan Sk Respondents

- (1.) Heard Shri Atmaram Nadkarni, learned Additional Solicitor General.
(2.) None appears for the respondent, though served.
(3.) Leave granted.;