LIBERTY MARINE SYNDICATE PRIVATE LTD AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX,CUTTACK AND ORS

LAWS(SC)-2016-12-122

SUPREME COURT OF INDIA

Decided on December 30,2016

Liberty Marine Syndicate Private Ltd And Ors. Appellant

VERSUS

Principal Commissioner Of Income Tax,Cuttack And Ors Respondents

- (1.) We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.;