BALIHAR SINGH Vs. BHAGAT SINGH (D) THR. LRS. & ORS.

LAWS(SC)-2016-2-186

SUPREME COURT OF INDIA

Decided on February 16,2016

Balihar Singh Appellant

VERSUS

Bhagat Singh (D) Thr. Lrs. And Ors. Respondents

ANIL R.DAVE,J. - (1.) Heard the learned counsel for the appearing parties.
(2.) Delay condoned.
(3.) Leave granted.;