JUDGEMENT
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(1.) Dr. Rajeev Dhawan, learned senior counsel, resumed his arguments from 10.45 a.m. to 11.15 a.m. Then, Mr. Saurabh Mishra, learned counsel, made his submissions till 11.15 a.m. Then, Mr. K.K. Venugopal, learned senior counsel, addressed the Court from 11.30 to 12.50 p.m. Then, Mr. Vikas Singh made his submissions for few minutes. Thereafter, Dr. Rajeev Dhawan, resumed his arguments and concluded at 4.00 p.m.
(2.) Hearing concluded.
(3.) Judgment reserved. I.A Nos. 67-68 in C.A. No. 4060 of 2009 :;
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