CETHAR LTD Vs. S RAMESH
LAWS(SC)-2016-2-129
SUPREME COURT OF INDIA
Decided on February 05,2016

Cethar Ltd Appellant
VERSUS
S Ramesh Respondents

JUDGEMENT

Anil R. Dave, J. - (1.) Leave granted.
(2.) Mr. V. Prakash, learned Senior Counsel, appearing on behalf of Mr. S.R. Setia, learned Advocate -on -Record, has submitted that he has instructions to appear for the Respondents.
(3.) Heard the learned Counsel for the parties.;


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