- (1.) Application for exemption from filing official translation is allowed. Leave granted. Heard Mr. Pawan Shree Agarwal, learned counsel appearing for the appellant ­ Commissioner of Commercial Tax, U.P. and Mr. Kavin Gulati, learned Senior counsel appearing for the respondent.
(2.) Hearing is concluded. The Judgment is reserved. Liberty is granted to learned counsel appearing for the appellant to file written submissions in the matter within a week from today.
(3.) Learned Senior counsel appearing for the respondent is also permitted to file additional note in the matter within the said period.;