DELHI DEVELOPMENT AUTHORITY Vs. RAVI KUMAR GUPTA & ORS.
LAWS(SC)-2016-11-147
SUPREME COURT OF INDIA
Decided on November 29,2016

DELHI DEVELOPMENT AUTHORITY Appellant
VERSUS
Ravi Kumar Gupta And Ors. Respondents

JUDGEMENT

KURIAN,J. - (1.) Leave granted.
(2.) The issue, in principle, is covered against the appellant by judgments in Civil Appeal No. 8477 of 2016 arising out of Special Leave Petition (C) No. 8467 of 2015 and Civil Appeal No. 5811 of 2015 arising out of Special Leave Petition (C) No. 21545 of 2015.
(3.) These appeals are, accordingly, dismissed.;


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