LAKHAN LAL Vs. G.M.(R&R) NARMADA HYDROELECTRIC

LAWS(SC)-2016-8-80

SUPREME COURT OF INDIA

Decided on August 09,2016

LAKHAN LAL Appellant

VERSUS

G.M.(RAndR) Narmada Hydroelectric Respondents

- (1.) We have heard the learned counsels appearing for the parties.
(2.) Delay condoned.
(3.) Leave granted.;