COMMISSIONER OF CENTRAL EXCISE SERVICE TAX Vs. ULTRA TECH CEMENT LTD.

LAWS(SC)-2016-11-137

SUPREME COURT OF INDIA

Decided on November 21,2016

Commissioner Of Central Excise Service Tax Appellant

VERSUS

ULTRA TECH CEMENT LTD. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with SLP (C) No. 25857/2011.;