NEERAJ AGGARWAL Vs. HARPHOOL CHAND AND ORS.
LAWS(SC)-2016-10-111
SUPREME COURT OF INDIA
Decided on
October 19,2016
Neeraj Aggarwal
Appellant
VERSUS
Harphool Chand And Ors.
Respondents
JUDGEMENT
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(1.) We do not find any merit in these petitions. The special leave petitions are, accordingly, dismissed.
(2.) Pending application(s), if any, shall stand disposed of.;
(2.) Pending application(s), if any, shall stand disposed of.;
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