MEDICAL COUNCIL OF INDIA AND ORS. Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE, ALIGANJ, LUCKNOW
LAWS(SC)-2016-3-68
SUPREME COURT OF INDIA (FROM: ALLAHABAD)
Decided on
March 10,2016
Medical Council Of India And Ors.
Appellant
VERSUS
Society For Advancement Of Environmental Science, Aliganj, Lucknow
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Heard the learned counsel.
(3.) Being aggrieved by the interim orders passed by the High Court, the Medical Council of India has approached this Court.;
(2.) Heard the learned counsel.
(3.) Being aggrieved by the interim orders passed by the High Court, the Medical Council of India has approached this Court.;
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