KURIAN, J. - (1.) This is a transfer petition filed under section 25 of CPC for transfer of HMA No.268/2015 titled Sanjeev Kumar Juneja Vs. Akta Juneja from the Court of DJFC, Gurgaon, Haryana to the Family Court, Saket, Delhi.
(2.) Both parties are present today.
(3.) The respondent ­husband fairly submits that he is not actually against the transfer but he is aggrieved by the allegations levelled against him in the petition which are wholly baseless. He also submits that the petitioner is not cooperating with the visitation rights given to the respondent for the child 'Shubhan'.;