M/S. MAHARSHI COMMERCE LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
LAWS(SC)-2016-7-164
SUPREME COURT OF INDIA
Decided on
July 22,2016
M/S. Maharshi Commerce Ltd.
Appellant
VERSUS
The Commissioner of Customs and Central Excise
Respondents
JUDGEMENT
-
(1.) The special leave petition is dismissed.;
Copyright © Regent Computronics Pvt.Ltd.