N. BALA BASKAR Vs. UNION OF INDIA AND 4 ORS.

LAWS(SC)-2016-12-111

SUPREME COURT OF INDIA

Decided on December 14,2016

N. Bala Baskar Appellant

VERSUS

Union Of India And 4 Ors. Respondents

- (1.) Delay condoned.
(2.) We are not inclined to interfere with the order passed by the High Court.
(3.) The special leave petition is dismissed.;