HANUMAN DUTT SHUKLA AND ORS. ETC. Vs. STATE OF U.P. AND ORS. ETC. ETC.
LAWS(SC)-2016-1-168
SUPREME COURT OF INDIA
Decided on January 19,2016

Hanuman Dutt Shukla And Ors. Etc. Appellant
VERSUS
State Of U.P. And Ors. Etc. Etc. Respondents

JUDGEMENT

V.GOPALA GOWDA,J. - (1.) Permission to file Special Leave Petitions is granted in S.L.P..CC No. 15861/2015 and SLP(C)..CC No. 16710/2015.
(2.) Delay condoned.
(3.) Leave granted.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.