LAND BUILDING DEPARTMENT THROUGH SECRETARY Vs. GIRIRAJ SINGH
LAWS(SC)-2016-8-129
SUPREME COURT OF INDIA
Decided on August 31,2016

Land Building Department Through Secretary Appellant
VERSUS
GIRIRAJ SINGH Respondents

JUDGEMENT

Kurian Joseph, J. - (1.) Leave granted.
(2.) The issue, in principle, is covered against the appellant by judgment in Civil Appeal No.8477 of 2016 arising out of Special Leave Petition(Civil)No.8467 of 2015.
(3.) This appeal is, accordingly, dismissed.;


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