PUDA Vs. MANDEEP SINGH AND ORS.

LAWS(SC)-2016-3-67

SUPREME COURT OF INDIA

Decided on March 11,2016

PUDA Appellant

VERSUS

Mandeep Singh And Ors. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Mr. Subhro Sanyal, learned Advocate-on-Record, has appeared on caveat for Respondent No.1.;