Abhay Manohar Sapre,J. - (1.) Leave granted.
(2.) This appeal is filed against the final judgment and order dated 16.11.2016 passed by the High Court of Judicature at Bombay in Writ Petition No. 11707 of 2014 whereby the High Court dismissed the writ petition filed by the appellant herein.
(3.) Facts of the case lie in a narrow compass so are the issue involved in the appeal, a short one. It would, however, be clear from the facts mentioned infra.;