ANIL R.DAVE, J. - (1.) Civil Appeals arising out of SLP(C)Nos.19936 -19937/2016 1. Mr. Ashok Panigrahi, learned counsel appears on behalf of respondent No.1, who is a returned candidate, on caveat. Service of notice is waived by him on behalf of respondent No.1.
(2.) For the purpose of disposal of these appeals, it is not necessary to have presence of other respondents hence they are deleted, at the risk and responsibility of the appellant.
(3.) Heard the learned counsel.;