AJINATH GULAB SAYKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, AHMEDNAGAR
LAWS(SC)-2016-8-20
SUPREME COURT OF INDIA
Decided on
August 08,2016
Ajinath Gulab Saykar
Appellant
VERSUS
Executive Engineer, Public Works Department, Ahmednagar
Respondents
JUDGEMENT
KURIAN, J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) In the nature of the order we propose to pass in this appeal, it is not necessary to go into the factual aspects of the case.;
(2.) Leave granted.
(3.) In the nature of the order we propose to pass in this appeal, it is not necessary to go into the factual aspects of the case.;
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