JIJI K.S. AND ORS Vs. L. B. S. CENTER FOR SCIENCE & TECHNOLOGY & ORS.
LAWS(SC)-2016-4-98
SUPREME COURT OF INDIA
Decided on
April 28,2016
Jiji K.S. And Ors
Appellant
VERSUS
L. B. S. Center For Science And Technology And Ors.
Respondents
JUDGEMENT
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(1.) C.A. No. 4502 of 2016 @ SLP(C) No. 7556 of 2014
Leave granted. Application for impleadment is allowed.
(2.) The Civil Appeal is disposed of in terms of the order dated 26.4.2016 passed in SLP(C) No. 28965/2014 and batch.
(3.) The said order shall hold good for this appeal as well. C.A. No. 4503 of 2016 @ SLP(C) No. 6953 of 2015 ;
(2.) The Civil Appeal is disposed of in terms of the order dated 26.4.2016 passed in SLP(C) No. 28965/2014 and batch.
(3.) The said order shall hold good for this appeal as well.
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