PR. COMMISSIONER OF INCOME TAX, VADODARA 2 Vs. SUN PHARMACEUTICAL INDUSTRIES LTD
LAWS(SC)-2016-12-100
SUPREME COURT OF INDIA
Decided on
December 05,2016
Pr. Commissioner Of Income Tax, Vadodara 2
Appellant
VERSUS
SUN PHARMACEUTICAL INDUSTRIES LTD
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A. No.2412 of 2014.;
(2.) Leave granted.
(3.) Tag with C.A. No.2412 of 2014.;
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