NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS AND ORS. Vs. SUPREME COURT OF INDIA AND ANR.

LAWS(SC)-2016-9-169

SUPREME COURT OF INDIA

Decided on September 20,2016

National Lawyers Campaign For Judicial Transparency And Reforms And Ors. Appellant

VERSUS

Supreme Court Of India And Anr. Respondents

- (1.) The writ petition is dismissed.;