SANJAY BHASKARRAO KALE Vs. STATE OF MAHARASHTRA AND ORS
LAWS(SC)-2016-5-145
SUPREME COURT OF INDIA
Decided on May 24,2016

Sanjay Bhaskarrao Kale Appellant
VERSUS
STATE OF MAHARASHTRA AND ORS Respondents

JUDGEMENT

- (1.) Learned counsel for the petitioner seeks liberty to withdraw the special leave petition. Liberty, as prayed for, is granted. The special leave petition is dismissed as withdrawn.;


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