SYNOPSYS INTERNATIONAL LTD Vs. ADDITIONAL DIRECTOR OF INCOME
LAWS(SC)-2016-12-119
SUPREME COURT OF INDIA
Decided on December 16,2016
Synopsys International Ltd
Appellant
VERSUS
Additional Director Of Income
Respondents
JUDGEMENT
- (1.) Leave granted.
(2.) Tag with C.A. Nos.4623-28 of 2014.;
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