PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 3 Vs. OMAXE BUILD HOME PVT. LTD.

LAWS(SC)-2016-12-109

SUPREME COURT OF INDIA

Decided on December 14,2016

Principal Commissioner Of Income Tax Central 3 Appellant

VERSUS

Omaxe Build Home Pvt. Ltd. Respondents

- (1.) Delay condoned.
(2.) We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.;