DELHI DEVELOPMENT AUTHORITY Vs. USHA DIE CASTING PVT LTD.
LAWS(SC)-2016-8-88
SUPREME COURT OF INDIA
Decided on
August 31,2016
DELHI DEVELOPMENT AUTHORITY
Appellant
VERSUS
Usha Die Casting Pvt Ltd.
Respondents
JUDGEMENT
KURIAN,J. -
(1.) Leave granted.
(2.) The issue, in principle, is covered against the appellant by judgment in Civil Appeal No.8477 of 2016 arising out of Special Leave Petition(Civil)No.8467 of 2015.
(3.) This appeal is, accordingly, dismissed.;
(2.) The issue, in principle, is covered against the appellant by judgment in Civil Appeal No.8477 of 2016 arising out of Special Leave Petition(Civil)No.8467 of 2015.
(3.) This appeal is, accordingly, dismissed.;
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