JUDGEMENT
Kurian Joseph, J. -
(1.) Heard learned Counsel for the Appellants and the learned Counsel appearing for the Respondents.
(2.) The question of law raised in this appeal on limitation is covered against the Appellants by the judgment of this Court in Civil Appeal No. 3536 of 2008 titled as 'J. Thansiama v/s. State of Mizoram and Ors.' [2015 (8) JT 159].
(3.) The appeal is, accordingly, dismissed.;
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