DHEERAJ DEVELOPERS PRIVATE LIMITED Vs. DR. OM PRAKASH GUPTA AND OTHERS
LAWS(SC)-2016-2-89
SUPREME COURT OF INDIA
Decided on
February 23,2016
Dheeraj Developers Private Limited
Appellant
VERSUS
Dr. Om Prakash Gupta And Others
Respondents
JUDGEMENT
-
(1.) We have heard learned counsel for the parties.
(2.) Delay condoned.
(3.) Leave granted.;
(2.) Delay condoned.
(3.) Leave granted.;
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