COMMISSIONER OF INCOME TAX NEW DELHI Vs. RAMPGREEN SOLUTION PVT. LTD.

LAWS(SC)-2016-11-143

SUPREME COURT OF INDIA

Decided on November 28,2016

Commissioner Of Income Tax New Delhi Appellant

VERSUS

Rampgreen Solution Pvt. Ltd. Respondents

- (1.) Leave granted.
(2.) Hearing expedited.
(3.) To be heard within one year.;