SURESH KUMAR JUNEJA Vs. RAJ KUMAR
LAWS(SC)-2016-2-137
SUPREME COURT OF INDIA
Decided on February 12,2016

Suresh Kumar Juneja Appellant
VERSUS
RAJ KUMAR Respondents

JUDGEMENT

Anil R. Dave, J. - (1.) Mr. Sushil Sardana, learned Counsel, appearing on behalf of Mr. Ram Kishor Singh Yadav, learned Advocate -on -Record, has submitted that he has instructions to appear for the Respondent.
(2.) Leave granted.
(3.) Heard the learned Counsel for the parties.;


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